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Delhi HC Grants Interim Relief to Singh & Singh Law Firm in Trademark Suit - (07 Jun 2021)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has granted interim relief to the Singh & Singh law firm, restraining "Singh + Singh LLP" and its partners/promoters, associates, family members, employees and anyone acting for and on their behalf from using the impugned marks including the name/mark "Singh + Singh", "Singh + Singh LLP", "Singh + Singh Lawyers LLP" on a trademark infringement suit moved by Singh & Singh.

Tags : DELHI HIGH COURT   INTERIM RELIEF TO SINGH & SINGH LAW FIRM  

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