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Sikkim HC Expresses Concern Over Unavailability of Covid-19 Vaccines - (07 Jun 2021)

CIVIL

Sikkim High Court has expressed concern over unavailability of Covid-19 vaccine in the State and directed the authorities to take proactive steps in this direction so that the vaccination drive can be taken up on "mission mode".

Tags : SIKKIM HIGH COURT   UNAVAILABILITY OF COVID-19 VACCINES  

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