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Madras HC Directs Puducherry Govt to Release Payments Due to Private Medical Colleges - (07 Jun 2021)

CIVIL

Madras High Court has directed the Puducherry Government to release payments due to the private medical colleges on a priority basis so that the treatment rendered to Covid-19 patients is not compromised by the private organizations for lack of funds.

Tags : MADRAS HIGH COURT   PAYMENTS DUE TO PRIVATE MEDICAL COLLEGES  

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