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HP HC Directs State Not to Take Coercive Action Against Zee News Journalist - (07 Jun 2021)

MEDIA AND COMMUNICATION

Himachal Pradesh High Court has directed the State police not to take any coercive action against Zee News Journalist booked for conducting a 'reality check' on e-pass registration for inter-State movement.

Tags : HIMACHAL PRADESH HIGH COURT   COERCIVE ACTION AGAINST ZEE NEWS JOURNALIST  

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