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Kerala HC Seeks ED Response on Plea Seeking Directions to Investigate Kodakara Black Money Case - (07 Jun 2021)

CRIMINAL

Kerala High Court has sought the response of the Enforcement Directorate on a plea which seeks directions to the central agency to investigate the Kodakara black money case in which certain BJP leaders are allegedly involved. The Court has directed the ED to submit its response within 10 days.

Tags : KERALA HIGH COURT   KODAKARA BLACK MONEY CASE  

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