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Delhi HC Directs Centre to Release 14 Crores to Panacea Biotech for Manufacturing Vaccine - (07 Jun 2021)

CIVIL

Delhi High Court has directed the Centre to release an amount of Rs. 14 Crores along with the interest of 12% to Panacea Biotech for manufacturing Sputnik V subject to the condition of receiving permission from respective authorities to manufacture it in India.

Tags : DELHI HIGH COURT   PANACEA BIOTECH   MANUFACTURING OF SPUTNIK V VACCINE  

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