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Karnataka HC Extends Deadline for Door-to-Door Survey on Eligible Children for School Admission - (07 Jun 2021)

EDUCATION

Karnataka High Court has extended till 15th July, 2021, the deadline to complete the door-to-door survey to identify children eligible for school admission under the Right of Children to Free and Compulsory Education (RTE) Act, 2009.

Tags : KARNATAKA HIGH COURT   DOOR-TO-DOOR SURVEY ON ELIGIBLE CHILDREN FOR SCHOOL ADMISSION  

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