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Kerala High Court Dismisses PIL Against Judges' Transfer During Pandemic - (04 Jun 2021)

SERVICE

Kerala High Court has dismissed a Public Interest Litigation (PIL) petition filed by an advocate challenging the transfer of judicial officers of subordinate courts during the pandemic. The Court has observed that the petition does not appear to have been filed with bona-fide intentions.

Tags : KERALA HIGH COURT   JUDGES’ TRANSFER  

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