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Delhi HC Directs Delhi Police to Provide Protection to Witness in Chhatrasal Murder Case - (04 Jun 2021)

CRIMINAL

Delhi High Court has directed the Delhi Police to provide protection to a witness in the Chhatrasal Stadium Murder case leading to death of former junior national wrestling champion Sagar Dhankhar wherein wrestler Sushil Kumar and his associate Ajay Kumar are accused.

Tags : DELHI HIGH COURT   PROTECTION TO WITNESS IN CHHATRASAL MURDER CASE  

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