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SC Issues Notice on Asaram Bapu's Plea to Suspend Sentence for Medical Treatment - (04 Jun 2021)

CRIMINAL

Supreme Court has issued notice in a plea filed by self-styled godman and life convict, Asaram Bapu, challenging the Rajasthan High Court's order wherein his petition seeking temporary suspension of sentences to pursue medical treatment was dismissed.

Tags : SUPREME COURT   ASARAM BAPU  

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