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Delhi HC Directs on Accepting Electronic Filing of Caveats on E-Filing Portal - (04 Jun 2021)

CIVIL

Delhi High Court has directed the District and Sessions Judge (Headquarters) to ensure that as long as the e-filing portal of the Delhi District Courts is functional, it accepts electronic filing of Caveats in a plea raising grievance that the e-filing portal of the Delhi District Courts is not permitting electronic filing of Caveats.

Tags : DELHI HIGH COURT   ELECTRONIC FILING OF CAVEATS  

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