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Delhi HC Directs to Consider Plea on Regulation of Rate of HRCT Test as Representation - (04 Jun 2021)

CIVIL

Delhi High Court has directed the Authorities to treat the plea to regulate or cap the rate of High-Resolution Computerised Tomography ('HRCT') test in the NCT specifically for patients having COVID-19 symptoms as a representation and to decide it in accordance with law, rules, regulations and Government policies.

Tags : DELHI HIGH COURT   REGULATION OF RATE OF HRCT TEST  

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