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Delhi HC Asks on Provision of Second Dose of Covaxin Within 6 Weeks - (04 Jun 2021)

CIVIL

Delhi High Court has asked the Delhi Government as to whether it will be in a position to administer the Covaxin's second dose to all willing and eligible persons in 18 to 44 age group, in the National Capital Territory of Delhi, before the expiry of six weeks period from the date of their having received the first dose.

Tags : DELHI HIGH COURT   PROVISION OF SECOND DOSE OF COVAXIN  

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