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Delhi High Court Seeks Government Response on Issues Concerning Co-Win App - (04 Jun 2021)

CIVIL

Delhi High Court has sought Government's response on several issues concerning the Co-Win App including its privacy policy, number of people allowed to register one mobile phone number, captcha concerns, etc., observing that primary object of the State should be to ensure vaccination of the maximum numbers of the population in the shortest period of time.

Tags : DELHI HIGH COURT   CO-WIN APP  

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