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Delhi HC Issues Summons on Suit Against Dissemination of False Information on Coronil - (04 Jun 2021)

CIVIL

Delhi High Court has issued summons to Patanjali Ayurved's Ramdev Baba, Twitter Inc, Facebook Inc, Google LLC, and Vedic Broadcasting Ltd on a suit by the Delhi Medical Association (DMA) seeking to restrain Ramdev from disseminating false statements and false information in respect of Patanjali Ayurved's Coronil.

Tags : DELHI HIGH COURT   DISSEMINATION OF FALSE INFORMATION ON CORONIL  

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