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Kerala HC Directs State to Include Advocates and Clerks in Priority List for Vaccination - (04 Jun 2021)

CIVIL

Kerala High Court has directed the State Government to include practicing advocates and their clerks in the priority list for COVID-19 vaccination in the age group of 18-45 years within 10 days. The Court has passed the direction taking note of the fact that the Government has issued an order on June 2 to include judges and court staff in the vaccine priority list, but has excluded lawyers and clerks.

Tags : KERALA HIGH COURT   PRIORITY TO ADVOCATES AND CLERKS FOR VACCINATION  

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