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SC Directs Continuation of Justice Shiva Kirti Singh as TDSAT Chairperson Till New Appointment - (03 Jun 2021)

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Supreme Court has directed the continuation of Justice Shiva Kirti Singh, former Supreme Court judge, to continue as Chairman of Telecom Disputes Settlement Appellate Tribunal (TDSAT) till new appointment is made to the post.

Tags : SUPREME COURT   JUSTICE SHIVA KIRTI SINGH   JUSTICE SHIVA KIRTI SINGH  

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