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Kerala HC Asks Expert Committee to Formulate Guidelines on Medical Evacuation in 10 Days - (03 Jun 2021)

CIVIL

Kerala High Court has directed the committee constituted by the Health Services Director, Lakshadweep, for recommending medical evacuation of patients from various islands, to formulate guidelines on the method and manner of its functioning, to allay the apprehensions of Lakshadweep residents regarding the new procedure for medical evacuation.

Tags : KERALA HIGH COURT   GUIDELINES ON MEDICAL EVACUATION  

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