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Delhi Court Rejects Police's Plea for Further Police Custody of Wrestler Sushil Kumar - (03 Jun 2021)

CRIMINAL

Delhi Court has turned down Police's plea seeking further 3 days police custody remand of Olympic wrestler Sushil Kumar and his associate Ajay Kumar arrested in connection with the Chhatrasal Stadium murder case of former junior national wrestling champion Sagar Dhankhar.

Tags : DELHI COURT   POLICE CUSTODY OF WRESTLER SUSHIL KUMAR  

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