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Gauhati High Court Launches Online Tool ‘Online Court Proceeding Services’ - (03 Jun 2021)

CIVIL

Gauhati High Court has launched an online tool 'Online Court Proceeding Services' for virtual hearings that provides extensive functionality to manage the Court proceedings through online mode with the help of video conferencing tools along with availability of case files for the Judges and other Court staff in downloadable format.

Tags : GAUHATI HIGH COURT   ONLINE TOOL ‘ONLINE COURT PROCEEDING SERVICES’  

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