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Delhi HC Issues Notice on Plea Seeking Cancellation of 4th Semester Exams - (03 Jun 2021)

EDUCATION

Delhi High Court has issued notice to University of Delhi, Bar Council of India, and University Grants Commission on a plea of students of Faculty of Law, University of Delhi, seeking cancellation of the 4th-semester exams.

Tags : DELHI HIGH COURT   CANCELLATION OF 4TH SEMESTER EXAMS  

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