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MP HC Directs State to Organize Blood Donation Camps in Adherence with Covid Protocols - (03 Jun 2021)

CIVIL

Madhya Pradesh High Court has directed the State Authorities including Director of Health Services, Director of Blood Banks and Additional Director of Health Services to organize blood donation camps district wise by adhering to Covid protocols and also to furnish information of such camps in the E- Raktkosh Portal or any other media platform.

Tags : MADHYA PRADESH HIGH COURT   BLOOD DONATION CAMPS  

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