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Delhi HC Issues Notice in Plea Seeking Modification for Tabulation of Marks of Class 10th Board Exams - (03 Jun 2021)

EDUCATION

Delhi High Court has issued notice in a plea seeking modification of policy for tabulation of marks for class 10th board exams 2021 based on internal assessment conducted by the school dated 1st May 2021.

Tags : DELHI HIGH COURT   MODIFICATION FOR TABULATION OF MARKS OF CLASS 10TH BOARD EXAMS  

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