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Supreme Court Flags Digital Divide in Accessibility to CoWIN Portal - (03 Jun 2021)

CIVIL

Supreme Court has flagged the digital divide afflicting the accessibility to the CoWIN portal in the Suo Moto COVID case, In Re Essential Distribution of Essential Supplies and Services During Pandemic, stating that it could have serious implications on right to equality and right to health.

Tags : SUPREME COURT   DIGITAL DIVIDE   COWIN PORTAL  

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