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Madras HC Restrains Members from Participating in Syndicate Meetings of Madurai Kamaraj University - (03 Jun 2021)

CIVIL

Madras High Court has restrained three members, R. Sudha, M. Thangaraj and S. Nagarathinam, from participating in syndicate meetings of Madurai Kamaraj University or getting involved in decision making process, after it was alleged that their appointments as professors were not effected as per UGC norms.

Tags : MADRAS HIGH COURT   PARTICIPATION IN SYNDICATE MEETINGS OF MADURAI KAMARAJ UNIVERSITY  

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