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Delhi HC Issues Notice in Plea Seeking Modification in Policy on Calculation of Marks - (02 Jun 2021)

EDUCATION

Delhi High Court has issued notice to CBSE, GNCTD and Union of India through MHRD in a plea seeking modification of policy for tabulation of marks for class 10th board exams, 2021 based on internal assessment conducted by the school dated 1st May 2021.

Tags : DELHI HIGH COURT   CALCULATION OF MARKS IN CLASS 10TH BOARD EXAMS  

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