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Gauhati HC Directs State to Verify Sufficiency of Rooms Before Recommending Home Isolation - (02 Jun 2021)

CIVIL

Gauhati High Court has observed that only few privileged people who belong to higher economic strata may have the facilities for isolation in their own homes. The Court has directed the Nagaland Government to make sure that the patients of Covid-19, who are recommended to isolate at home, have sufficient number of rooms and other facilities for the same.

Tags : GAUHATI HIGH COURT   HOME ISOLATION  

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