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Kerala HC Issues Directions for Release of Island Residents Detained in Protests - (02 Jun 2021)

CIVIL

Kerala High Court has issued directions to Chief Judicial Magistrate at Amani, Lakshadweep for the release of island residents who were detained by the administration in connection with their protests against the proposed controversial regulations, on execution of their personal bonds.

Tags : KERALA HIGH COURT   RELEASE OF ISLAND RESIDENTS  

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