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Bombay HC Issues Notice in Appeal Challenging Acquittal of Tarun Tejpal in Sexual Assault Case - (02 Jun 2021)

CRIMINAL

Bombay High Court has issued notice to Tarun Tejpal, co-founder and former Editor-in-Chief of Tehelka Magazine in the State's appeal challenging his acquittal in the 2013 sexual assault case.

Tags : BOMBAY HIGH COURT   TARUN TEJPAL  

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