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HP HC Underlines the Need for Access to Internet Services in Covid-19 Pandemic - (02 Jun 2021)

CIVIL

Himachal Pradesh High Court has observed that the need of the hour is to provide adequate bandwidth, network attached storage and routers etc. to facilitate the conducting of educational courses, conferences, court proceedings etc. on virtual platform, underlining that access to Internet services has assumed great importance on account of the Covid-19 pandemic.

Tags : HIMACHAL PRADESH HIGH COURT   NEED FOR ACCESS TO INTERNET SERVICES  

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