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Karnataka High Court Disposes of Habeas Corpus Petition in Alleged Sex CD Case - (02 Jun 2021)

CRIMINAL

Karnataka High Court has disposed of a habeas corpus petition filed by the father of the victim in the alleged sex CD case, involving former State minister Ramesh Jarkiholi, after she appeared before the Court through video conference and informed that she does not, for the present, desire to interact with anyone including her parents and that she would have interaction with them in due course and after the 'dust' settles down.

Tags : KARNATAKA HIGH COURT   ALLEGED SEX CD CASE  

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