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Delhi High Court Directs NDMC to Pay Wages to Workmen Within 4 Weeks - (02 Jun 2021)

LABOUR AND INDUSTRIAL

Delhi High Court has directed the North Delhi Municipal Corporation to provide monthly wages to the workmen in compliance of its earlier order dated 29th January, 2021 within 4 weeks observing that there was no valid ground for non-compliance, especially related to the monthly payments of workmen.

Tags : DELHI HIGH COURT   PAYMENT OF WAGES TO WORKMEN  

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