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Gujarat HC Issues Notice in PIL Seeking Status Report on Surge of Mucormycosis - (02 Jun 2021)

CIVIL

Gujarat High Court has issues a notice to the State Government seeking a status report with regard to the surge in Mucormycosis cases in the State of Gujarat in a Public interest Litigation alleging that Gujarat Government has miscalculated and underreported the statistics about Mucormycosis patients.

Tags : GUJARAT HIGH COURT   STATUS REPORT ON SURGE OF MUCORMYCOSIS  

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