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SC Asks Centre to Provide Details of PM CARES for Children for Benefit of Orphans - (02 Jun 2021)

CIVIL

Supreme Court has asked the Centre to provide the details of the scheme 'PM CARES for children' which was announced by Prime Minister on 29th May, 2021 for the benefit of children orphaned due to COVID-19.

Tags : SUPREME COURT   PM CARES FOR CHILDREN FOR BENEFIT OF ORPHANS  

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