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Delhi Government Notifies Amendment in Excise Rules Allowing Home Delivery of Liquor - (02 Jun 2021)

EXCISE

Delhi Government has notified Delhi Excise (Amendment) Rules, 2021, whereby holders of L-13 licences will be allowed to deliver liquor to homes, provided the order is received through a mobile app or online web portals and no delivery shall be made to any hostel, office, and institution. The amended rules also allow restaurants, clubs and bars attached to hotels to serve liquor in open spaces such as terraces, balconies or courtyards.

Tags : DELHI GOVERNMENT   DELHI EXCISE (AMENDMENT) RULES   2021   HOME DELIVERY OF LIQUOR  

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