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AP HC Allows Distribution of Herbal Medicine as Effective Remedy for COVID-19 - (02 Jun 2021)

CIVIL

Andhra Pradesh High Court has allowed the distribution of ‘P’, ‘F’ and ‘L’ preparations of B. Anandaiah's herbal medicine that became immensely popular among the people in Nellore district as an effective remedy to COVID-19. The Court, however, has directed the government to get back with suggestions on the eye drops and the analysis report of the ‘K’ preparation on 3rd June, 2021.

Tags : ANDHRA PRADESH HIGH COURT   DISTRIBUTION OF HERBAL MEDICINE  

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