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NGT Directs to Take Remedial Action Over Alleged Illegal Sand Mining in Hamirpur District - (02 Jun 2021)

ENVIRONMENT

National Green Tribunal (NGT) has disposed of a plea with direction to the Chief Secretary, Uttar Pradesh, and District Magistrate, Hamirpur to take remedial action for the alleged illegal sand mining in Hamirpur district.

Tags : NATIONAL GREEN TRIBUNAL   ILLEGAL SAND MINING IN HAMIRPUR DISTRICT  

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