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Orissa HC Seeks Response on Disbursement of Compensation to Sanitation Workers’ Families - (01 Jun 2021)

CIVIL

Orissa High Court has sought response of Water Corporation of Odisha (WATCO) on the issue of disbursement of compensation to the families of sanitation workers who died in the two incidents, one at Bhubaneswar and the other in Cuttack, during manual scavenging on 15th April, 2021.

Tags : ORISSA HIGH COURT   DISBURSEMENT OF COMPENSATION TO SANITATION WORKERS’ FAMILIES  

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