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Delhi High Court Dismisses Plea Assailing CBSE Scheme for Re-Evaluation - (01 Jun 2021)

EDUCATION

Delhi High Court has dismissed a petition seeking general directions regarding CBSE scheme for re-evaluation of papers, observing that it is unjustifiable to require a further process to be undertaken even after re-evaluation.

Tags : DELHI HIGH COURT   CBSE SCHEME FOR RE-EVALUATION  

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