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Gauhati HC Extends Interim Orders by It and Subordinate Courts Till June 15 - (01 Jun 2021)

CIVIL

Gauhati High Court has further extended by two weeks all interim orders passed by the High Court and all other subordinate Courts and Tribunals till 15th June, 2021, in view of the Covid-19 situation.

Tags : GAUHATI HIGH COURT   EXTENSION OF INTERIM ORDERS  

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