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Karnataka HC: State Cannot Ignore Distribution of Sanitary Napkins During Second Wave of Covid-19 - (01 Jun 2021)

CIVIL

Karnataka High Court has directed the State government to ensure that all efforts are made for proper implementation of the Shuchi scheme, observing that the State health department is focusing its attention on various aspects of Covid-19 (second wave) but should not ignore the distribution of sanitary napkins to adolescent school girls.

Tags : KARNATAKA HIGH COURT   DISTRIBUTION OF SANITARY NAPKINS  

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