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POCSO Court Orders Imprisonment and Fine in Sherwood Case - (15 Feb 2016)

POCSO (Protection of Children from Sexual Offences) Court in Haldwani has announced six years of imprisonment and a Rs 5,000 fine for Akash Mandal, the guard convicted in sexual molestation of a class IV student of Sherwood College.

Tags : POCSO   SHERWOOD CASE  

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