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Karnataka HC Directs on Road Map for Imparting Education to Children if Schools Cannot Open - (01 Jun 2021)

EDUCATION

Karnataka High Court has directed the government to prepare a road map for imparting education to children in the event if physical opening of school is not possible during the upcoming academic year, either for whole year or part of the said year, for ensuring that children remain within the umbrella of education systems.

Tags : KARNATAKA HIGH COURT   IMPARTING EDUCATION TO CHILDREN  

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