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Delhi HC Warns NDMC for Non Payment of Salaries, Pensions to Employees Amid Covid - (01 Jun 2021)

CIVIL

Delhi High Court has warned the North Delhi Municipal Corporation of attachment of its properties for its failure to pay salaries and pensions to employees in the wake of Covid 19 pandemic. The Court has directed the Chairman of NDMC to disclose details, under his own affidavit, of all immovable and movable properties along with their estimated value in particular of the bank accounts held by NDMC with banks and financial institutions and the amount held therein till July 1, 2021.

Tags : DELHI HIGH COURT   NON PAYMENT OF SALARIES   PENSIONS TO EMPLOYEES  

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