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Bombay HC Orders Inquiry into Alleged Illegal Detention of 37-Year Old Lawyer - (01 Jun 2021)

CRIMINAL

Bombay High Court has ordered an inquiry into the alleged illegal detention of a 37-year-old lawyer from Mumbai. The Court has also transferred the kidnapping and extortion case against the advocate from the Kharghar police station in Navi Mumbai to the Maharashtra CID.

Tags : BOMBAY HIGH COURT   ILLEGAL DETENTION OF LAWYER  

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