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Kerala HC Directs State to Decide on Giving Additional Charge to Director of Mining Department - (01 Jun 2021)

CIVIL

Kerala High Court has directed the State government to revisit its decision to give C.K. Baiju, Director-in-Charge of the Mining and Geology Department, who is facing a corruption charge, the additional charge of Executive Director, Kerala Mineral and Metals Limited (KMML).

Tags : KERALA HIGH COURT   ADDITIONAL CHARGE TO DIRECTOR OF MINING DEPARTMENT  

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