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Madras HC Requests Advocate General to Arrange for Inspection of Renault-Nissan Unit - (01 Jun 2021)

CIVIL

Madras High Court has requested Advocate General R. Shunmugasundaram to arrange for an inspection of Renault-Nissan automobile manufacturing unit at Oragadam near Chennai, by a senior official from Directorate of Industrial Safety to ascertain whether all necessary COVID-19 protocols had been followed and to mediate between the management and the workers, if necessary.

Tags : MADRAS HIGH COURT   ARRANGE FOR INSPECTION OF RENAULT-NISSAN UNIT  

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