SC: CIRP Need Not Be Set Aside Solely for Fraudulent Filing of Section 9 Plea  ||  Supreme Court: Compromise Decree Passed Without Impleading Necessary Party is Void  ||  SC: Cheque Dishonour Notice Valid if Sent to Drawer’s Address and Received by Family  ||  J&K&L HC: Minority During Attestation Cannot Justify Decades-Long Delay in Challenging Mutation  ||  Bombay HC: WhatsApp Circulation of Objectionable Photos Can Attract SC/ST Act  ||  J&K&L HC: Cardiac Arrest From Stress of Long-Distance Driving is Compensable  ||  Delhi HC: Accused Cannot Delay Trial and Then Rely on Delay to Seek Bail  ||  Calcutta HC: Insurer Must Compensate Child’s Accidental Death Despite Driver’s Fake Licence  ||  Bombay HC Tells X to Take Down Defamatory Post Targeting Serum Institute, CEO Adar Poonawalla  ||  Delhi High Court Restores Arbitral Award in DMRC’s Favour Passed by Employee-Arbitrator    

DGFT import-exporter code services affected due to non-availability of PAN validation services from 01.06.2021 to 06.06.2021- (Ministry of Commerce and Industry) (26 May 2021)

MANU/DGFT/0062/2021

Commercial

In reference to the Press release by Central Board of Direct Taxes on "Launch of new e-filing Portal of the Income Tax Department - Non-availability of e-filing services from 01.06.2021 to 06.06.2021", it is informed that some DGFT services wherein CBDT PAN validation services are being consumed in the DGFT IT systems will get impacted during this period.

2. Following DGFT services will not be available from 1st June 2021 to 6th June 2021:

i. Application for a new IEC

ii. Application for Amendments/Modification in an IECs

iii. One-time linking of Aadhaar for e-sign purposes

In view of the above, all stakeholders may therefore plan their activities accordingly.

3. In case of any queries/ issues you may please contact DGFT Helpdesk at 1800- 111-550 from 9:00 am to 6:00 pm Monday to Saturday.

4. This issues with the approval of the Competent Authority.

Tags : DGFT   IMPORTER   EXPORTER  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved