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CCI Nods for GSPL’s Stake Hike in Sabarmati Gas - (15 Feb 2016)

Gujarat State Petronet (GSPL) has received approval from Competition Commission of India (CCI) to raise stake in Sabarmati Gas Ltd by 13.71 per cent to 27.47 per cent for an undisclosed amount.

Tags : GUJARAT STATE PETRONET   COMPETITION COMMISSION OF INDIA  

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