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Allahabad HC Extends Interim Orders Passed By It and Subordinate Courts Till August 2 - (31 May 2021)

CIVIL

Allahabad High Court has decided to extend all interim orders, etc. till 2nd August, 2021, noting that the Covid-19 situation has still not improved and all the Courts including the district courts, tribunals as well as the High Court are working in virtual mode with limited capacity.

Tags : ALLAHABAD HIGH COURT   EXTENSION OF INTERIM ORDERS  

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